Chattisgarh High Court
Smt. Kalindi Devi vs Smt. Keshar Bai on 11 May, 2022
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No.380 of 2019
Smt. Kalindi Devi D/o Jagdish Das Vaishanav Aged About 58 Years W/
o Shri Ram Dubey (Pujari) (Approxi) R/o House No. 561, M.I.G. Borsi,
Colony Durg Police Office Durg, Police Station City Kotwali Durg,
Tahsil And District Durg Chhattisgarh., District : Durg, Chhattisgarh
---- Petitioner
Versus
1. Smt. Keshar Bai Wd/o Jagdish Das Vaishnav Aged About 85 Years R/
o Shantiniva In The Side Of Kshitarmal Dharamshala, Motipar Ward
Stationroad, Durg, Post Office, Durg Police Station Mohan Nagar,
Tahsil And District Durg Chhattisgarh., District : Durg, Chhattisgarh
2. Kanhaiya Das S/o Late Jagdish Das Vaishanav Aged About 55 Years R/
o Shantiniva In The Side Of Kshitarmal Dharamshala, Motipar Ward
Stationroad, Durg, Post Office, Durg Police Station Mohan Nagar,
Tahsil And District Durg Chhattisgarh., District : Durg, Chhattisgarh
3. Arjun Das S/o Late Jagdish Das Vaishnav Aged About 50 Years
(Approxi) R/o Shantiniva In The Side Of Kshitarmal Dharamshala,
Motipar Ward Stationroad, Durg, Post Office, Durg Police Station
Mohan Nagar, Tahsil And District Durg Chhattisgarh., District : Durg,
Chhattisgarh
4. Sanjay Das S/o Late Jagdish Das Vaishanav Aged About 48 Years
(Approxi) R/o Shantiniva In The Side Of Kshitarmal Dharamshala,
Motipar Ward Stationroad, Durg, Post Office, Durg Police Station
Mohan Nagar, Tahsil And District Durg Chhattisgarh., District : Durg,
Chhattisgarh
5. Smt. Anju Bai Wd/o Bhojraj Joshi Aged About 40 Years D/o Late
Jagdish Das Vaishnav R/o House No. B/4, Building Of Mehta Infront Of
Chandrakar Traders Shikshak Nagar, Durg Post Office, Durg, Police
Station Mohan Nagar, Tahsil And District Durg Chhattisgarh Working
Place Assistant Teacher Mahaveer, Jain Vidyalay Shishak Nagar Durg
Tahsil And District Durg Chhattisgarh, District : Durg, Chhattisgarh
6. Smt. Devdasi W/o Sashendra Kishor Das Vaishanav Aged About 65
Years D/o Late Jagdish Das (Approxi) R/o Thankhamariya, Ward No. 5.
Post Office And Tahsil Thankhamariya, District Bemetara Chhattisgarh.,
District : Bemetara, Chhattisgarh
7. Ashish Vaishnav S/o Dr. Ramkumar Vaishnav Aged About 36 Years R/o
Dhaurabhata, Post Office, Police Station And Tahsil Saja, District
Bemetara Chhattisgah., District : Bemetara, Chhattisgarh
8. Amit Vaishnav Dr. Ramkumar Vaishnav Aged About 33 Years R/o
Dhaurabhata, Post Office, Police Station And Tahsil Saja, District
Bemetara Chhattisgah., District : Bemetara, Chhattisgarh
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9. Shraddha Vaishnav S/o Dr. Ramkumar Vaishnav Aged About 33 Years
R/o Dhaurabhata, Post Office, Police Station And Tahsil Saja, District
Bemetara Chhattisgah., District : Bemetara, Chhattisgarh
10. Dr. Ramkumar Vaishnav Late Piladas Vaishnav Aged About 65 Years
R/o Dhaurabhata, Post Office, Police Station And Tahsil Saja, District
Bemetara Chhattisgah., District : Bemetara, Chhattisgarh
11. Smt. Damyanti Bai Wd/o Jagdish Prasad Sharma Aged About 55 Years
D/o Jagdish Das,r/o Santara Badi, Durg Post Office City Kotwali, Durg,
Tahsil And District Durg Chhattisgarh., District : Durg, Chhattisgarh
12. The State Of Chhattisgarh Through Collector Durg Chhattisgarh.,
District : Durg, Chhattisgarh ---- Respondents
None for the petitioner.
Ms. Vaishali Mahilange, counsel appears on behalf of Shri Manoj Paranjpe, counsel for respondents No.1 to 6 & 11. Shri Rahul Jha, Govt. Advocate for the State/respondent No.12. None for other respondents, though served.
Single Bench: Hon'ble Shri Justice Sanjay S. Agrawal Order On Board 11/05/2022
1. None for the petitioner, even in the second round, when the matter is called twice.
2. It appears that the petitioner is not interested in prosecuting this petition any more and in absence of any representation, this Court is left with no other option, but to dismiss this petition for non-prosecution.
3. Accordingly, this petition is dismissed for want of prosecution.
SD/-
(Sanjay S. Agrawal) JUDGE Tumane