Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 41 in Kerala Factories Rules, 1957 41. Latrines to conform to Public Health Requirements. - Latrines, other than those connected with an efficient water borne sewage system, shall comply with the requirements of Public Health Authorities.
