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[Cites 0, Cited by 0] [Section 23(27)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(27)(b) in The Tamil Nadu Ancient and Historical Monument and Archaeological Sites and Remains Act, 1966

(b)regulating the conditions on which such licences may be granted, the form of such licences and the taking of security from licensees;