Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1)(b) in The Western Orissa Development Council Act, 2000 (b)assess the impact of various development programmes in removing imbalances in development and in achieving overall development within the Council area;