Patna High Court - Orders
The Principal Secretary Department Of ... vs Jagdish Prasad Mallick on 4 December, 2013
Author: Navin Sinha
Bench: Navin Sinha, Shailesh Kumar Sinha
Patna High Court LPA No.670 of 2013 (3) dt.04-12-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.670 of 2013
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The Principal Secretary Department Of Home Govt. Of Bihar & Ors
.... .... Appellant/s
Versus
Jagdish Prasad Mallick
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Yashraj Bardhan
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
And
HONOURABLE MR. JUSTICE SHAILESH KUMAR SINHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
3 04-12-2013Issue notice to respondent 1st set on I.A. No. 3899 of 2013 as also on the memo of appeal.
Issue notice to respondent 1st set on I.A. No. 3905 of 2013 also brining on record subsequent developments in the matter.
Requisites for service of notice under both processes i.e. ordinary as well as by registered post must be filed within ten days, failing which this appeal shall stand rejected without further reference to the Bench.
(Navin Sinha, J) Manish/- (Shailesh Kumar Sinha, J)