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[Cites 0, Cited by 0] [Section 69(9)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(9)(a) in Rajasthan Factories Rules, 1951

(a)In every canteen
(i)all inside walls of rooms and all ceilings and passages and staircases shall be lime-washed or colour-washed at least once in each year or painted once in three years dating from the period when last time washed, or painted, as the case may be:
(ii)all wood work shall be varnished or painted once in three years dating from the period when last varnished or painted:
(iii)all internal structural iron or steel work shall be varnished or painted once in three years dating from the period when last varnished or painted: provided that inside walls of the kitchen shall be lime-washed once every four months.