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Union of India - Section

Section 18 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

18. Harbour Master to Regulate Attendance of Pilots on Vessels.

- Pilots on shore duty shall be detailed under the supervision of the Harbour Master to vessels requiring their services and a list showing the rotation in which Pilots, having regard to their respective classes, are to be allotted to such vessels shall be drawn up and kept in the office of the Deputy Conservator or Harbour Master. The allocation of Pilots for individual movements in accordance with the list drawn up in the Deputy Conservator's office and any adjustments necessitated by changes or cancellations of allocations of Pilots shall be attended to by the signal station.Part-V Duties of Pilots