Orissa High Court
Suresh Manawala @ M.Suresh vs Union Of India & Ors. .... Opposite ... on 10 May, 2022
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11266 of 2022
Suresh Manawala @ M.Suresh .... Petitioner(s)
Mr.R.C.Behera,
Advocate
-versus-
Union of India & Ors. .... Opposite Party(s)
Mr.P.K.Parhi,
ASG
CORAM:
JUSTICE BISWANATH RATH
ORDER
Order No. 10.05.2022
02. 1. As a matter of last chance put up this matter on 16.05.2022.
2. It will be made clear that, if there is no counter and rejoinder, the matter will be decided on the basis of pleading only.
(Biswanath Rath) Judge S.P. Dash Page 1 of 1