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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Bengal Presidency - Subsection

Section 67(2) in The Calcutta Hackney-Carriage Act, 1919

(2)All the provisions of this Act in any way relating to the taking out, granting, renewing, producing or using the licenses, or to the issuing, granting, wearing, using or taking possession of tickets granted to drivers of hackney-carriages, shall be applicable in like manner to the bearers of palanquins.