Himachal Pradesh High Court
Union Of India And Ors. vs . Mes Contract on 22 April, 2024
Union of India and ors. Vs. MES Contract Workers Union, Subathu and ors.
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CWP No. 3172 of 2021 22.04.2024Present: Mr. Shiv Pal Manhans, Senior Panel Counsel, for the petitioner.
Mr. J.L. Bhardwaj, Sr. Advocate, with Mr. Sanjay Bhardwaj, Advocate, for respondents No. 1 to 17 and 19 to 23.
CMP No. 4798 of 2024 For the reasons stated in the application, the same is allowed. Application stands disposed of.
CWP No. 3172 of 2021 List for hearing on 27.05.2024.
( Satyen Vaidya ) Judge 22nd April, 2024 (sushma) ::: Downloaded on - 22/04/2024 20:36:26 :::CIS