Bombay High Court
Jagannath S/O Mahadeo Datir, Yavatmal vs Maha. State Road Transport ... on 9 March, 2023
Bench: A.S. Chandurkar, M. W. Chandwani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
MISC.CIVIL APPLICATION NO. 265 OF 2023
In
LETTER PATENT APPEAL 467 OF 2009
Jagannath S/o Mahadeo Datir, Yavatmal ....PETITIONER
V/S
Maha. State Road Transport Corporation, ....RESPONDENT
Yavatmal Division, Yavatmal Thr. Divisional Controller Anr B M KHAN for Petitioner for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 9th March, 2023 P.C. :
AT THE REQ. OF ADV. B.M. KHAN FOR APPELLANT. S.O. TO 14/03/2023.
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