Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(5) in National Law School of India Act, 1986 (5)[ "Vice Chancellor" means the Vice Chancellor of the School] [Substituted by Act 1 5 of 2004 w.e.f. 6.3.2004.]
