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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(i) in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999

(i)section 5, 6 or 10 shall be punishable with fine which may extend to one hundred rupees and in case of second or subsequent offence shall be punishable with a minimum fine of two hundred rupees, which may extend to five hundred rupees ;