Section 11(2)(b) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(b)all sums received by the appropriate authority from such other sources, as may be prescribed by the Government.

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