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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2)(m) in The Information Technology Act, 2000

(m)the form and the fee for renewal of a licence and the fee payable thereof under section 23;
(ma)the form of application and fee for issue of Electronic Signature Certificate under section 35;