Supreme Court - Daily Orders
Executive Engineer, Gosekhurd ... vs Dayaram Bhondu Koche on 20 November, 2018
Bench: Arun Mishra, Vineet Saran
ITEM NO.19 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10570-
10571/2017
(Arising out of impugned final judgment and order dated 05-12-2016
in WP No. 3447/2015 21-12-2016 in WP No. 3447/2015 passed by the
High Court Of Judicature At Bombay At Nagpur)
EXECUTIVE ENGINEER,
GOSEKHURD REHABILITATION DIVISION Petitioner(s)
VERSUS
DAYARAM BHONDU KOCHE & ORS. Respondent(s)
Date : 20-11-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. Aniruddha P. Mayee, AOR
Mr. Chirag Jain, Adv.
For Respondent(s)
Mr. A. N. Arora, AOR
Mr. A.K. Sanghi, Sr. Adv.
Mr. Dinesh K. Garg, AOR
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, AOR
Mr. Deepak Mishra, Adv.
Mr. Bhim Pratap Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters after six weeks.
(MANISH SETHI) Signature Not Verified (JAGDISH CHANDER) COURT MASTER (SH) Digitally signed by SARITA PUROHIT Date: 2018.11.22 BRANCH OFFICER 17:10:43 IST Reason: