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Supreme Court - Daily Orders

Executive Engineer, Gosekhurd ... vs Dayaram Bhondu Koche on 20 November, 2018

Bench: Arun Mishra, Vineet Saran

     ITEM NO.19                                 COURT NO.6                    SECTION IX

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave    to   Appeal   (C)    No(s).      10570-
     10571/2017

     (Arising out of impugned final judgment and order dated 05-12-2016
     in WP No. 3447/2015 21-12-2016 in WP No. 3447/2015 passed by the
     High Court Of Judicature At Bombay At Nagpur)

     EXECUTIVE ENGINEER,
     GOSEKHURD REHABILITATION DIVISION                                        Petitioner(s)

                                                         VERSUS

     DAYARAM BHONDU KOCHE & ORS.                                               Respondent(s)


     Date : 20-11-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)
                                        Mr. Aniruddha P. Mayee, AOR
                                        Mr. Chirag Jain, Adv.

     For Respondent(s)
                                        Mr. A. N. Arora, AOR

                                        Mr.   A.K. Sanghi, Sr. Adv.
                                        Mr.   Dinesh K. Garg, AOR
                                        Mr.   Abhishek Garg, Adv.
                                        Mr.   Dhananjay Garg, AOR
                                        Mr.   Deepak Mishra, Adv.
                                        Mr.   Bhim Pratap Singh, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matters after six weeks.

(MANISH SETHI) Signature Not Verified (JAGDISH CHANDER) COURT MASTER (SH) Digitally signed by SARITA PUROHIT Date: 2018.11.22 BRANCH OFFICER 17:10:43 IST Reason: