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Union of India - Section

Section 49A in The Aircraft Rules, 1937

49A. Issue of Type Certificate or Restricted Type Certificate to an aircraft imported in India.

(1)The Director-General may direct by general or special order that there shall be a type certificate or restricted type certificate in respect of any aircraft imported in India.
(2)The Director-General may issue a type certificate or restricted type certificate in respect of any aircraft imported in India.