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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(4) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(4)The State Transmission Utility, shall, within thirty days after the receipt of the copy of the application referred to in sub-section (3), send its recommendations, if any, to the Commission:Provided that such recommendations shall not be binding on the Commission.