Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(i) in Laws of the Bharathidasan University (i)"Department" means a Bharathidasan University Department of study tind/or research or a Department functioning for a specific purpose maintained from out of the Bharathidasan University fund;
