Calcutta High Court (Appellete Side)
Sri Indranil Mukherjee vs Gyanwant Singh & Ors on 19 September, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
1 6 19.09. W.P. 29 (W) of 2017 ns 2019 Sri Indranil Mukherjee.
Vs. Gyanwant Singh & Ors.
Mr. Samrat Dey Paul ... for the Petitioner. Mr. Amitesh Banerjee, Sr. Adv., Mr. Tarak Karan ... for the State.
Re: CPAN No.49 of 2019 Learned Advocate appearing for the petitioner submits that, the petitioner does not wish to proceed with the contempt petition.
CPAN No.49 of 2019 is dismissed as withdrawn.
No order as to costs.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
( Debangsu Basak, J. )