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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(a) in First Statutes of the Rai University

(a)For the payment of debts including charges thereto incurred by the University for the purposes of this Act and the Statutes, the Ordinance, the Regulations and the Rules made thereunder with the prior approval of the Governing Body;