Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (a)The Board shall hold its sittings in the premises of an observation home or at any suitable premise, other than court premises.
