Punjab-Haryana High Court
Dalbir Singh vs Punjab State Power Corporation Ltd & Ors on 30 January, 2020
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
226 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.6692 of 2018 (O&M)
Date of Decision: January 30, 2020
Dalbir Singh ....... Petitioner
Versus
Punjab State Power Corporation Ltd. and others ....... Respondents
CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present:- Mr. Brijesh Nandan, Advocate for the petitioner.
Mr. Sehajbir Singh, Advocate for the respondents.
HARSIMRAN SINGH SETHI J. (ORAL)
For orders, see CWP No.6020 of 2018, titled as "Mangat Rai vs Punjab State Power Corporation Ltd. and others", decided by the order of even date.
(HARSIMRAN SINGH SETHI) JUDGE January 30, 2020 sarita Whether speaking / reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 09-02-2020 14:05:18 :::