Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(2) in The Gujarat Khadi and Village Industries Act, 2006 (2)Every contract shall be made on behalf of the Board by the Chairman or an officer authorized by the Board in this behalf and be entered into such manner as may be prescribed.
