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State of Haryana - Section

Section 72 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

72. Method of disposal.

- Every water borne drainage system shall be connected with the public sewer but in case no public sewer exists in the vicinity of the said premises, the drainage system may as a temporary measure and subject to the previous written approval of the Chief Administrator, be connected to a septic tank from which the effluent shall be drained of :-
(a)into absorption; or
(b)by sub-soil irrigation drains :
Provided that no absorption pit shall be allowed in the case of any premises or area in which domestic supply is taken from sub-soil water :Provided further that if in any future period a public sewer is constructed which can serve the premises the owner shall at his own expense cause the said drainage system to be connected to this sewer.