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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(h) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

(h)All the fees shall be paid by a Demand. Draft drawn on a nationalised bank at headquarters of the District concerned in favour of "DRA and DM and HO"