Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Chattisgarh - Subsection Section 61(3) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013 (3)An officer or employee on privilege leave shall be entitled to full emoluments for the period of leave.
