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Supreme Court - Daily Orders

M.R. Ajayan vs M/S Cochin International Airport Ltd. on 23 January, 2023

Bench: Dinesh Maheshwari, Hrishikesh Roy

     ITEM NO.31                              COURT NO.6                SECTION XI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).1373/2023

     (Arising out of impugned final judgment and order dated 30-12-2022
     in WA No.2012/2022 passed by the High Court Of Kerala At Ernakulam)

     M.R. AJAYAN                                                        Petitioner(s)

                                                    VERSUS

     M/S COCHIN INTERNATIONAL AIRPORT LTD. & ORS.                       Respondent(s)

     (FOR ADMISSION)

     Date : 23-01-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI
                             HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)                 Mr. Geetha Duddupudi, Adv.
                                       Mr. D. K. Devesh, AOR
                                       Mr. Harsh Singh Rawat, Adv.
                                       Ms. Snehal U. Kanzarkar, Adv.

     For Respondent(s)                 Mr. Ritin Rai, Sr. Adv.
                                       Mr. Benny P. Thomas, Adv.
                                       Ms. Aditi Rao, Adv.
                                       Mr. Abel Tom Benny, Adv.
                                       Mr. Prakash Ranjan Nayak, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Having heard learned counsel for the petitioner and having perused the material placed on record, we do not find any reason to entertain this petition under Article 136 of the Constitution of India.

The petition seeking special leave to appeal is, accordingly, dismissed.

Signature Not Verified

All pending applications also stand disposed of.

Digitally signed by Harshita Uppal Date: 2023.01.23 17:11:14 IST Reason:

(GAGANDEEP SINGH CHADHA) (RANJANA SHAILEY) (SENIOR PERSONAL ASSISTANT) COURT MASTER (NSH)