Bombay High Court
Akhil Bharatiya Shri Gurudev Seva ... vs The State Of Maha. Thr. Principal ... on 24 October, 2018
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
wp2563.17.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 2563 of 2017
(Akhil Bhartiya Shri Gurudev Seva Mandal and ors vrs. State of Mah.
And ors)
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
None for Petitioner
Shri A.M.Deshpande, AGP for Respondent Nos.1 and 2
CORAM: R.K. DESHPANDE AND
VINAY JOSHI, JJ.
DATE: 24th OCTOBER, 2018 Rule made returnable early.
Learned AGP waives service of notice for respondent Nos. 1 and 2.
JUDGE JUDGE
Rvjalit
::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:29:02 :::