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Bombay High Court

Akhil Bharatiya Shri Gurudev Seva ... vs The State Of Maha. Thr. Principal ... on 24 October, 2018

Author: Vinay Joshi

Bench: Ravi K. Deshpande, Vinay Joshi

wp2563.17.odt                                                                                                         1/1

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              NAGPUR BENCH, NAGPUR.

                       WRIT PETITION NO. 2563 of 2017
   (Akhil Bhartiya Shri Gurudev Seva Mandal and ors vrs. State of Mah.
                                 And ors)

Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                                 Court's or Judge's orders.
and Registrar's Orders.
                               None for Petitioner
                               Shri A.M.Deshpande, AGP for Respondent Nos.1 and 2


                               CORAM: R.K. DESHPANDE AND
                                      VINAY JOSHI, JJ.

DATE: 24th OCTOBER, 2018 Rule made returnable early.

Learned AGP waives service of notice for respondent Nos. 1 and 2.

                                                 JUDGE                                   JUDGE


Rvjalit




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