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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(10) in First Statutes of the University of Udaipur

(10)There shall be an Extension Education Advisory Committee consisting of:-
(i)The Vice-Chancellor, as Chairman,
(ii)Development Commissioner, Rajasthan or his representative,
(iii)A representative of the Rajasthan State Farmers' Forum,
(iv)The Director of Agriculture, Rajasthan, or his representative,
(v)The Director of Animal Husbandry, Rajasthan or his representative,
(vi)Director of Primary and Secondary Education or his representative,
(vii)The Deans, Associate Deans and Directors of Schools,
(viii)The Director of Agricultural Experiment Station, and
(ix)The Director of Extension Education as Secretary.