Section 5(1)(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(a)the income from rents during each of the three agricultural years 1960-61, 1961-62 and 1962-63, and the annual average thereof,

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