Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(3)(d) in The Bayaluseeme Development Board Act, 1994.

(d)discharge such other functions which are conferred on him by or under this Act or any other law for the time being in force.