Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 29 in Delhi High Court (Original Side) Rules, 2018 (29)Application under Order XXI, rule 14 of the Code requiring the applicant to produce a certified copy from the register, kept in the office of the Collector;
