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State of Assam - Section

Section 331 in Assam Excise Rules, 1945

331. Licensee to assist in stock taking.

- Every licensee who is required by Rule 330 above to keep accounts shall, when required by an Excise Officer of or above the rank of Sub-Inspector assist him by a sufficient number of servants tin taking account of his stock.Payment of compensation for closure of shops and to persons improperly arrested