Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 23 in The Bengal Agricultural Income-Tax Act, 1944 23. (Certificate by company to shareholders receiving dividends.) - Omitted by W. B. Act 28 of 1957).
