Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(1)(g) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (g)Bills introduced and in respect of which no further motion has been made or carried;