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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(c) in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

(c)the text of the particulars shall be prominent and conspicuous in the central panel of [the label or container] [ Substituted by G.S.R. 959(E), dated 19.12.2003 (w.e.f. 1.1.2004).];