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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(10) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(10)When an employee is required to do the work of an equal or higher post, in addition to his own duties he shall be paid the salary of the post held by him plus special pay not exceeding 20 per cent of the pay which he would have drawn had he been appointed to the latter post.