Jammu & Kashmir High Court
Mohd. Afzal And Another vs Mst. Bega Begum And Others on 26 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 238
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through video conferencing)
OWP No. 1473/2018
IA No. 1/2018
Mohd. Afzal and another ...Petitioner(s)
Through:- None.
V/s
Mst. Bega Begum and others ...Respondent(s)
Through:- None.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
Adjourned.
List on 25.09.2020.
(SANJEEV KUMAR) JUDGE JAMMU 26.08.2020 Shivalee SHIVALEE KHAJURIA 2020.08.28 15:13 I attest to the accuracy and integrity of this document