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Jammu & Kashmir High Court

Mohd. Afzal And Another vs Mst. Bega Begum And Others on 26 August, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                Serial No. 238


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU
                                      (Through video conferencing)

                                                                  OWP No. 1473/2018
                                                                  IA No. 1/2018

           Mohd. Afzal and another                                            ...Petitioner(s)

                                         Through:- None.

                                         V/s

           Mst. Bega Begum and others                                        ...Respondent(s)

                                         Through:- None.

           CORAM:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                 ORDER

Await appearance of learned counsel for the parties.

Adjourned.

List on 25.09.2020.

(SANJEEV KUMAR) JUDGE JAMMU 26.08.2020 Shivalee SHIVALEE KHAJURIA 2020.08.28 15:13 I attest to the accuracy and integrity of this document