Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 2 in The Indian Registration (Bombay Amendment) Act, 1947 2. Repeal of Bombay X of 1942. - The Indian Registration (Bombay Amendment) Act, 1942, is repealed.
