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[Cites 0, Cited by 8] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Copyright Act, 1957

(2)The salaries and allowances payable to and the other terms and conditions of service of the Chairman and other members of the Copyright Board shall be such as may be prescribed:Provided that neither the salary and allowances nor the other terms and conditions of service of the Chairman or any other member shall be varied to his disadvantage after appointment.