Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 39 in Bombay Civil Courts Act, 1869 39. Duties of ministerial officers.- The duties of the ministerial officers of the Civil Courts shall be regulated by such rules as the High Court may from time to time prescribe.
