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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(3)Every meeting of the Committee shall be presided over by the Chairman and in his absence by a member elected for the purpose by the members present.