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State of Chattisgarh - Section

Section 10 in Chhattisgarh Right of Youth to Skill Development Act, 2013

10. Term of members of the Governing Council, the Executive Committee and the District Authority.

- The term of members, other than the ex-officio members, of the Governing Council, the Executive Committee and the District Authority, as the case may be, shall be for a maximum period of three years unless a member is removed by the State Government, for reasons recorded in writing :Provided that a member, other than an ex-officio member, may be re-nominated for a further term of three years by the State Government or the chairperson of the District Planning Committee, as the case may be.