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State of Punjab - Section

Section 10 in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

10. No interest to be paid on the amount of tax deferred.

- No interest on the amount of tax deferred for the period for which deferment is permitted shall be payable and no penalty shall be imposed for non-payment of the amount of the tax payable according to returns, but for grant of deferment.