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State of Assam - Section

Section 192 in Instructions Relating to Liquor

192. Overhauling of kit.

- Every man's kit should be thoroughly overhauled once a year by a tailor at district or sub- divisional headquarters, the tailoring charges being debited to the grant of maintenance of kit. The date of overhaul of the kit should be noted in the Individual Accounts Book in Form No. 2b of Schedule XXXI (Section V-Miscellaneous).