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State of Rajasthan - Section

Section 2 in The University of Rajasthan (Amendment) Act, 1975

2. Amendment of section 13.

- In the University of Rajasthan Act, 1946, hereinafter referred to as the principal Act in section 13, in sub-section (6), after the expression, "in the University", the expression "and all powers of discipline shall be vested in him" shall be inserted.