Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4E] [Entire Act] Securities And Exchange Board Of India - Subsection Section 4E(1) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015 (1)The issuer shall make an application for listing to one or more recognised stock exchanges in the manner specified by the Board.
