Himachal Pradesh High Court
Mohar Singh And Others vs Pritam Dass And Others on 16 October, 2023
Mohar Singh and others versus Pritam Dass and others .
RSA No.177 of 2003 16.10.2023 Present: Mr. Pranjal Munjal, Advocate, vice, Mr. Janesh Gupta, Advocate, for the appellants.
Mr. K.D. Sood, Senior Advocate, with Mr. Rahul, Advocate, for respondent No.1.
of Respondents No.2 to 5, 7, 9, 10, 12 and 12 proceeded ex parte.
rt Name of respondents No.6, 8 and 11 are deleted.
List the matter on 07.11.2023, as prayed for.
(Rakesh Kainthla) Judge October, 16, 2023 (saurav pathania) ::: Downloaded on - 16/10/2023 20:38:45 :::CIS