Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] Union of India - Subsection Section 33(2)(b) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976 (b)Credit availed of by the Company for the purpose of carrying on any trading or manufacturing operations.